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Supreme Court - Daily Orders

Manoj B. Joshi vs The 8Th Income Tax Officer And Ors. on 23 July, 2015

     ITEM NO.6                             REGISTRAR COURT. 2                   SECTION IIIA

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS


                                            BEFORE THE REGISTRAR MR. M K HANJURA

     Civil Appeal                  No(s).    3185/2011

     MANOJ B.JOSHI                                                             Appellant(s)

                                                         VERSUS

     8TH INCOME TAX OFFICER & ORS.                                             Respondent(s)


     Date : 23/07/2015 This appeal was called on for hearing today.


     For Appellant(s)                       Mr.A.N.Singh,adv.
                                            Mr. Bhaskar Y. Kulkarni,Adv.


     For Respondent(s)                      Mr.Ajay Kumar Singh,adv.
                                            Mrs.Anil Katiyar,adv.
                                            Mr. B. V. Balaram Das,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The office report is that the Ld.counsel for the respondents has already filed the statement of case. Ld.counsel for the appellant has failed to file the statement of case within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court on its own turn.

(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.07.24 17:01:13 IST Reason: