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State of Odisha - Section

Section 1 in The Orissa Board of Revenue Act, 1951

1. Short title, extent and commencement.

(1)This Act may be called the-Orissa Board of Revenue Act, 1951.
(2)It shall extend to the whole of the State of Orissa-
(3)It shall come into force on such [date] [The Act came into force or 1.8.1951, vide Notification No. 7068-R/31.7.1951 published in the Orissa Gazette Extraordinary No. 193/31.7.1951.] as the State Government may by notification, appoint.