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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(6) in Tamil Nadu District Municipalities Building Rules, 1972

(6)Unless otherwise specified by the executive authority, the deadload of the weight of walls, floors and roofs and the superimposed load expressed in terms of dead load as set forth in Appendices E and F shall be adopted.