Rajasthan High Court - Jaipur
Shanti Dhariwal S/O Late Shri Rikhabh ... vs State Of Rajasthan on 29 June, 2022
Author: Birendra Kumar
Bench: Birendra Kumar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 5353/2022
Shanti Dhariwal S/o Late Shri Rikhabh Chand Dhariwal,
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. SS Hora For Respondent(s) : Mr. Imran Khan, PP HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 29/06/2022 As prayed for by learned counsel for the petitioner, list the matter after two weeks.
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