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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018

(g)"third party" means a person or body that is independent of the person or organisation that provides goods, article, process, system or service for conformity assessment, and has no user interest.