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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(iv) in Tamil Nadu Juvenile Justice Fund Rules, 2017

(iv)payment for honorarium to translator or interpreters shall be made based on the recommendation of the Juvenile Justice Board or Child Welfare Committee. Honorarium to translator or interpreters for assisting the Probation Officers shall be made based on the recommendation of the Regional Probation Officer and approved by the Chief Probation Officer.