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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Punjab - Subsection

Section 96(1) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(1)All moneys received by the Zila Parishad shall constitute a fund called the Zila Parishad Fund and shall be applied for the purposes specified in this Act and for such other purposes and in such manner as may be prescribed.