Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Assistant Commissioner Of Income Tax vs M/S Indian Oil Corporation Ltd. on 7 August, 2018

     ITEM NO.25                              REGISTRAR COURT. 2                       SECTION XV

                                      S U P R E M E C O U R T O F          I N D I A
                                              RECORD OF PROCEEDINGS


                                             BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Civil Appeal                 No(s).      4479/2017

     ASSISTANT COMMISSIONER OF INCOME TAX                                        Appellant(s)

                                                          VERSUS

     M/S INDIAN OIL CORPORATION LTD.                                             Respondent(s)


     WITH
     C.A. No. 4480-4481/2017 (XV)


     Date : 07-08-2018 This appeal was called on for hearing today.


     For Appellant(s)
                                             Mr. Irshad Ahmad, AOR

     For Respondent(s)                       Ms.Radhika Gupta,Adv.
                                             Mr. Hrishikesh Baruah, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Civil Appeal No(s). 4479/2017 Ld.counsel for the appellant shall file the affidavit of valuation within four weeks as last chance. C.A. No. 4480-4481/2017 Ld.counsel for the appellant has filed the affidavit of valuation with court fee of Rs.4000/- but valuation of amount is not apprised in the affidavit. Four weeks time is given to do the needful.

List the matter again on 25.09.2018.

RAJESH KUMAR GOEL Registrar SB