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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(2)(f) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(f)each police station shall maintain a separate register containing all important particulars relating to offences committed against senior citizens, in such form as the Government may, by order, specify ;