Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 5 in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012 5. Categories of sawmills and other wood based industrial units. - The saw mills and other wood based industrial units shall, for the grant of licence, be classified into the categories as specified in Schedule 13.
