Section 2(16A) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(16A)[ 'Mukhya Nirvachan Adhikari (Panchayat)' means the Mukhya Nirvachan Adhikari (Panchayat) referred to in clause (kkk) of Section 2 of the United Provinces Panchayat Raj Act, 1947'] [Inserted by U.P. Act No. 21 of 1995 (w.e.f 22.04 1994).]
