Section 31 in Andhra Pradesh Farmers Management of Irrigation Systems Rules
31. Admission to the place fixed for counting.
- The Polling Officer shall exclude from the place fixed for counting of votes all persons except-(a)such persons to be known as counting supervisors and counting assistants as he may appoint to assist him in the counting;(b)persons authorised by the Government;(c)public servants on duty in connection with the election, and(d)candidates, their election agents and one representative of each candidate appointed in writing by the candidates as counting agents;
