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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(2)(b) in The Bengal Orphanages And Widows' Homes Act, 1944

(b)the form of application for licence under sub-section (1) of section 5 and the particulars to be contained in such application;