Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Gujarat - Subsection Section 57(3) in Kamdhenu University Act, 2009 (3)Whenever any person becomes a member of any authority or body of the University by virtue of the office held by him. he shall cease to be a member of such authority or body, if he ceases to hold such office.
