Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Andhra Pradesh - Subsection Section 18(2)(e) in Andhra Pradesh Infrastructure Development Corporation Act, 1998 (e)to engage suitable consultants or persons having special knowledge or skill to assist the Corporation in the performances of its functions; and