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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(2) in The Punjab Stamp Losses and Defalcations Rules, 1935

(2)For stamps examined on commission, Rs. 20 per document, irrespective of the number of stamps requiring examination on each document :Provided that where more than one document, relating to the same case is to be examined on the same day, the charge will be Rs. 20 for the first and Rs. 10 for each subsequent document.These fees shall be credited to IX - Stamps - Central - Security Printing Press - Miscellaneous.(Government of India letter R. Dis. No. 44 - Stamps/35 dated the 26th April, 1935)