Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 10 in Shri Sanwaliaji Temple Act, 1992

10. Filling up of casual vacancy.

- Casual vacancies in the office of the President or any member of the Board, other than the ex- officio members, caused by death, resignation, removal or otherwise shall be filled up by the State Government by appointment of persons who are not disqualified under sub-section (3) of Sect ion 6.