Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 35 in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Rules, 1962 35. Further regulation of right of access. - The right of access of the public to a protected monument shall be subject to the provisions of the additional rules prescribed in this Chapter.
