Manipur High Court
Mpsc & Anr vs A. Premila Devi & 6 Ors on 19 August, 2020
Bench: Ramalingam Sudhakar, Ahanthem Bimol Singh
Item No. 3
(Through Video Conferencing)
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
W.A. No. 4 of 2014
MPSC & Anr.
....Appellants
- Versus -
A. Premila Devi & 6 Ors.
...Respondents
BEFORE HON'BLE THE CHIEF JUSTICE MR. RAMALINGAM SUDHAKAR HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 19.08.2020 [RS., CJ.] Mr. I. Lalitkumar, learned senior counsel appears for the appellants and Mr. Athouba, learned G.A. appears for the respondents.
Case was admitted on 23.05.2018. No service report is received.
Appellants are directed to take fresh steps upon the respondents, returnable by 17.09.2020.
List the matter on 17.09.2020.
JUDGE CHIEF JUSTICE
WAIKH Digitally signed
OM by WAIKHOM
TONEN MEITEI Page 1
TONEN Date:
2020.08.20
15:27:13 +05'30'
MEITEI
bipin
Page 2