Supreme Court - Daily Orders
Alagaapuram R. Mohanraj vs Tamil Nadu Legislative Assembly Rep. By ... on 9 October, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.801 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 455/2015
ALAGAAPURAM R. MOHANRAJ AND ORS. Petitioner(s)
VERSUS
TAMIL NADU LEGISLATIVE ASSEMBLY REP. BY ITS
SECRETARY AND ANR. Respondent(s)
Date : 09/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Sanjay R. Hegde, Sr.Adv.
Mr. S. Nithin,Adv.
Mr. Anil Kumar Mishra-i,Adv.
For Respondent(s) Mr. B. Balaji,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed below SLP(C)No.33429-33434/2010 on 27th October, 2015.
[O.P. SHARMA] [INDU BALA KAPUR]
COURT MASTER COURT MASTER
(Mentioning proforma is placed on the file) Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.10.09 16:41:22 IST Reason: