Supreme Court - Daily Orders
Aashish Dominic Rego vs Arif Hussain Zain on 17 March, 2025
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.46 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) DIARY NO(S). 54596/2024
[Arising out of impugned final judgment and order dated 30-07-2024
in MFA No. 7576/2022 30-07-2024 in WP No. 28187/2014 passed by the
High Court of Karnataka at Bengaluru]
AASHISH DOMINIC REGO PETITIONER(S)
VERSUS
ARIF HUSSAIN ZAIN & ORS. ETC. RESPONDENT(S)
(IA No. 22817/2025 - CONDONATION OF DELAY IN FILING
IA No. 22816/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 22818/2025 - EXEMPTION FROM FILING O.T.)
Date : 17-03-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) :Mr. Shailesh Madiyal, Sr. Adv.
Mr. Chandrashekhar A. Chakalabbi, Adv.
Mr. S.k Pandey, Adv.
Mr. Awanish Kumar, Adv.
Mr. Anshul Rai, Adv.
Ms. G. Anusha, Adv.
For M/S. Dharmaprabhas Law Associates, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
1. List the Special Leave Petition after four weeks.
(JAGDISH KUMAR) (POONAM VAID)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
JAGDISH KUMAR
Date: 2025.03.20
17:13:08 IST
Reason: