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Supreme Court - Daily Orders

The Commissioner Of Income Tax Chennai vs M/S A.R. Builders And Developers P Ltd. on 16 April, 2021

Bench: Rohinton Fali Nariman, Hrishikesh Roy

     ITEM NO.7                    Court 3 (Video Conferencing)            SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                 Petition(s) for Special Leave to Appeal (C)          No(s).    338/2021

     (Arising out of impugned final judgment and order dated 25-02-2020
     in TCA No. 07/2020 passed by the High Court Of Judicature At
     Madras)

     THE COMMISSIONER OF INCOME TAX CHENNAI                              Petitioner(s)

                                                    VERSUS

     M/S A.R. BUILDERS AND DEVELOPERS P LTD.                             Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 16-04-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE HRISHIKESH ROY

     For Petitioner(s)                 Mr. Vikramjit Banerjee, ASG
                                       Adit Khorana, Adv.
                                       Ms. Swarupma Chaturvedi, Adv.
                                       Mr. P. V. Yogeshwaran, Adv.
                                       Mrs. Anil Katiyar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petition is dismissed.

(R. NATARAJAN) (R.S. NARAYANAN) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by R Natarajan Date: 2021.04.17 12:45:52 IST Reason: