Supreme Court - Daily Orders
The Commissioner Of Income Tax Chennai vs M/S A.R. Builders And Developers P Ltd. on 16 April, 2021
Bench: Rohinton Fali Nariman, Hrishikesh Roy
ITEM NO.7 Court 3 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 338/2021
(Arising out of impugned final judgment and order dated 25-02-2020
in TCA No. 07/2020 passed by the High Court Of Judicature At
Madras)
THE COMMISSIONER OF INCOME TAX CHENNAI Petitioner(s)
VERSUS
M/S A.R. BUILDERS AND DEVELOPERS P LTD. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 16-04-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Adit Khorana, Adv.
Ms. Swarupma Chaturvedi, Adv.
Mr. P. V. Yogeshwaran, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(R. NATARAJAN) (R.S. NARAYANAN) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by R Natarajan Date: 2021.04.17 12:45:52 IST Reason: