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Madhya Pradesh High Court

Ramkanya Bai @ Rami vs The State Of Madhya Pradesh on 3 August, 2022

Author: Vivek Rusia

Bench: Vivek Rusia

                                                      1
                              IN THE HIGH COURT OF MADHYA PRADESH
                                            AT INDORE
                                              CRA No. 6521 of 2018
                                  (RAMKANYA BAI @ RAMI Vs THE STATE OF MADHYA PRADESH)

               Dated : 03-08-2022
                         Shri Lokesh Kumar Bhatnagar, learned counsel for the appellant.

                         Shri Kamal Kumar Tiwari, learned Government Advocate for the
              respondent/State.

Learned Government Advocate for the respondent/State prays for time to file the reply.

List after four weeks.



                  (VIVEK RUSIA)                                   (AMAR NATH (KESHARWANI))
                      JUDGE                                                JUDGE

              Aiyer




Signature Not Verified
Signed by: JAGDISHAN
AIYER
Signing time: 8/4/2022
12:04:33 PM