Madhya Pradesh High Court
Ramkanya Bai @ Rami vs The State Of Madhya Pradesh on 3 August, 2022
Author: Vivek Rusia
Bench: Vivek Rusia
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
CRA No. 6521 of 2018
(RAMKANYA BAI @ RAMI Vs THE STATE OF MADHYA PRADESH)
Dated : 03-08-2022
Shri Lokesh Kumar Bhatnagar, learned counsel for the appellant.
Shri Kamal Kumar Tiwari, learned Government Advocate for the
respondent/State.
Learned Government Advocate for the respondent/State prays for time to file the reply.
List after four weeks.
(VIVEK RUSIA) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
Aiyer
Signature Not Verified
Signed by: JAGDISHAN
AIYER
Signing time: 8/4/2022
12:04:33 PM