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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(6) in Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971

(6)"date of the commencement of this Act" means, in relation to any area, the date on which the notification under sub-section (2) of section 1 is published in the Tamil Nadu Government Gazette, in relation to that area: