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Chattisgarh High Court

Smt. Sumitra vs State Of Chhattisgarh 6 Wps/4255/2018 ... on 12 July, 2018

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                               Order Sheet
                                 Smt. Sumitra -v- State of CG and others.
                                                   WPS No. 3814/18




12-7-2018

Mr. A.K. Yadav, Adv. for the petitioner.

Mr. Dheeraj Wankhede, Govt. Adv. for the R-1 and 4. Issue notice to R-2, 3 and 5 as per rules. Counsel for the State prays for and is granted 10 days time to file reply to I.A. No. 1.

Counsel for the petitioner prays that order of status quo may be passed till the next date of hearing.

Looking to the facts and circumstances, this Court is not inclined to pass order of status quo. Prayer is rejected.

List the matter on 24-7-2018.

Sd/-

(Sharad Kumar Gupta) Judge Pathak