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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(1) in Maharishi Balmiki Sanskrit University, Kaithal Act, 2018

(1)The Vice-Chancellor shall be appointed solely on academic considerations. He shall be a distinguished educationist having commitment to the values for which the University stands and abilities to provide leadership to the University by his academic worth, administrative competence and moral stature and preferably an eminent Sanskrit scholar devoted to deliver for the cause of upliftment of Sanskrit language and literature.