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[Cites 0, Cited by 0] [Section 11(9)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(9)(ii) in The M.P. Ceiling On Agricultural Holdings Act, 1960

(ii)which is pending with him on the 1st November, 1988 or which has been remanded to him before such date within six months from the 1st November, 1988;