Delhi High Court - Orders
Mankind Pharma Ltd. 208, Okhla ... vs Manoj Kumar M/S Novakind Biosciences, ... on 22 September, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 409/2022
MANKIND PHARMA LTD. 208, OKHLA
INDUSTRIAL ESTATE, PHASE-III, NEW DELHI..... Petitioner
Through: Mr. Kunal Prakash and
Mr. Sarabpreet Singh, Advocates.
versus
MANOJ KUMAR M/S NOVAKIND BIOSCIENCES, S. 15/10,
16/10, IST FLOOR, T.P. NAGAR, KANPUR ROAD, LUCKNOW,
UP & ANR. ..... Respondents
Through: Mr. Amit Singh Gulia, Advocate for
R-1.
Mr. Harish Vaidyanathan Shankar, Central
Government Standing Counsel with Mr. Srish
Kumar Mishra, Mr. Sagar Mehlawat and
Mr. Alexander Mathai Paikaday, Advocates for
R-2.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 22.09.2022 Mr. Amit Singh Gulia, learned counsel enters appearance on behalf of Respondent No. 1.
Mr. Harish Vaidyanathan Shankar, learned Central Government Standing Counsel enters appearance behalf of Respondent No. 2.
Replies, if any, be filed by the Respondents, before the next date of hearing.
List on 06.01.2023.
JYOTI SINGH, J SEPTEMBER 22, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:23.09.2022 15:53:49