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Delhi High Court - Orders

Mankind Pharma Ltd. 208, Okhla ... vs Manoj Kumar M/S Novakind Biosciences, ... on 22 September, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~3
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     C.O. (COMM.IPD-TM) 409/2022
                                MANKIND PHARMA LTD. 208, OKHLA
                                INDUSTRIAL ESTATE, PHASE-III, NEW DELHI..... Petitioner
                                               Through: Mr.         Kunal       Prakash      and
                                               Mr. Sarabpreet Singh, Advocates.
                                               versus
                                MANOJ KUMAR M/S NOVAKIND BIOSCIENCES, S. 15/10,
                                16/10, IST FLOOR, T.P. NAGAR, KANPUR ROAD, LUCKNOW,
                                UP & ANR.                                    ..... Respondents
                                               Through: Mr. Amit Singh Gulia, Advocate for
                                               R-1.
                                               Mr. Harish Vaidyanathan Shankar, Central
                                               Government Standing Counsel with         Mr. Srish
                                               Kumar Mishra, Mr. Sagar Mehlawat and
                                               Mr. Alexander Mathai Paikaday, Advocates for
                                               R-2.
                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                  ORDER

% 22.09.2022 Mr. Amit Singh Gulia, learned counsel enters appearance on behalf of Respondent No. 1.

Mr. Harish Vaidyanathan Shankar, learned Central Government Standing Counsel enters appearance behalf of Respondent No. 2.

Replies, if any, be filed by the Respondents, before the next date of hearing.

List on 06.01.2023.

JYOTI SINGH, J SEPTEMBER 22, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:23.09.2022 15:53:49