Delhi High Court - Orders
Merck Sharp & Dohme Corp & Anr vs Abhayakumar Deepak & Anr on 23 March, 2022
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~47 to 61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 846/2018, CM APPLs. 26971/2019, 28473/2019,
28474/2019, 28475/2019 & 35330/2019
MERCK SHARP & DOHME CORP & ANR ..... Petitioners
Through: Appearance not given.
versus
ABHAYAKUMAR DEEPAK & ANR ..... Respondents
Through: Ms. Prabhsahay Kaur, Standing
Counsel for DDA with Ms. Laavanya
Kaushik and Ms. Akshita Raina,
Advocates.
Mr. Gautam Narayan, ASC for
GNCTD with Mr. Aditya Nair,
Advocate for Foresh Department.
Mr. G. S. Chauhan, ASC for NDMC
with Mr. Tushar Sannu, Advocate.
Ms. Kanika Agnihotri, Advocate for
DJB.
+ CONT.CAS(C) 47/2020 & CM APPL. 1194/2021
APARNA BHAT ..... Petitioner
Through: Appearance not given.
versus
SAKSHI SINGH & ORS ..... Respondents
Through: Ms. Prabhsahay Kaur, Standing
Counsel for DDA with Ms. Laavanya
Kaushik and Ms. Akshita Raina,
Advocates.
Mr. Gautam Narayan, ASC for
GNCTD with Mr. Aditya Nair,
Advocate for Foresh Department.
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA CONT.CAS(C) 846/2018 etc. Page 1 of 8
Signing Date:03.04.2022
14:28
Ms. Surabhi Rao and Ms. S. Sujitha,
Advocates.
+ CONT.CAS(C) 324/2020
ALKEM LABORATORIES LIMITED ..... Petitioner
Through: Appearance not given.
versus
MINTO GUPTA PURSHOTAM & ORS. ..... Respondents
Through: Ms. Prabhsahay Kaur, Standing
Counsel for DDA with Ms. Laavanya
Kaushik and Ms. Akshita Raina,
Advocates.
Mr. Gautam Narayan, ASC for
GNCTD with Mr. Aditya Nair,
Advocate for Foresh Department.
+ CONT.CAS(C) 346/2020
ALKEM LABORATORIES LIMITED ..... Petitioner
Through: Appearance not given.
versus
MR. MINTO PURSHOTAM GUPTA & ORS. ..... Respondents
Through: Ms. Prabhsahay Kaur, Standing
Counsel for DDA with Ms. Laavanya
Kaushik and Ms. Akshita Raina,
Advocates.
Mr. Gautam Narayan, ASC for
GNCTD with Mr. Aditya Nair,
Advocate for Foresh Department.
+ CONT.CAS(C) 12/2021 & CM APPLs. 3119/2021, 9271/2021,
9812/2021
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA CONT.CAS(C) 846/2018 etc. Page 2 of 8
Signing Date:03.04.2022
14:28
NITIN GUPTA ..... Petitioner
Through: Appearance not given.
versus
MR. BHUPESH BANSAL & ORS. ..... Respondents
Through: Ms. Prabhsahay Kaur, Standing
Counsel for DDA with Ms. Laavanya
Kaushik and Ms. Akshita Raina,
Advocates.
Mr. Gautam Narayan, ASC for
GNCTD with Mr. Aditya Nair,
Advocate for Foresh Department.
+ CRL.L.P. 551/2014
KANTI LAL JAIN ..... Petitioner
Through: Appearance not given.
versus
THE STATE OF DELHI & ORS ..... Respondents
Through: Ms. Prabhsahay Kaur, Standing
Counsel for DDA with Ms. Laavanya
Kaushik and Ms. Akshita Raina,
Advocates.
Mr. Gautam Narayan, ASC for
GNCTD with Mr. Aditya Nair,
Advocate for Foresh Department.
+ CRL.L.P. 552/2014 & CRL.M.As. 8852/2019 & 33875/2019
KANTI LAL JAIN ..... Petitioner
Through: Appearance not given.
versus
THE STATE OF DELHI & ORS ..... Respondents
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA CONT.CAS(C) 846/2018 etc. Page 3 of 8
Signing Date:03.04.2022
14:28
Through: Ms. Prabhsahay Kaur, Standing
Counsel for DDA with Ms. Laavanya
Kaushik and Ms. Akshita Raina,
Advocates.
Mr. Gautam Narayan, ASC for
GNCTD with Mr. Aditya Nair,
Advocate for Foresh Department.
+ W.P.(CRL) 1766/2018
DINESH & ORS ..... Petitioners
Through: Appearance not given.
versus
STATE (GOVT. OF NCT OF DELHI) & ORS ..... Respondents
Through: Ms. Prabhsahay Kaur, Standing
Counsel for DDA with Ms. Laavanya
Kaushik and Ms. Akshita Raina,
Advocates.
Mr. Gautam Narayan, ASC for
GNCTD with Mr. Aditya Nair,
Advocate for Foresh Department.
+ W.P.(CRL) 1783/2018
DINESH & ORS ..... Petitioners
Through: Appearance not given.
versus
STATE (GOVT OF NCT OF DELHI) & ANR ..... Respondents
Through: Ms. Prabhsahay Kaur, Standing
Counsel for DDA with Ms. Laavanya
Kaushik and Ms. Akshita Raina,
Advocates.
Mr. Gautam Narayan, ASC for
GNCTD with Mr. Aditya Nair,
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA CONT.CAS(C) 846/2018 etc. Page 4 of 8
Signing Date:03.04.2022
14:28
Advocate for Foresh Department.
+ W.P.(CRL) 1785/2018
MALA RAM & ORS ..... Petitioners
Through: Appearance not given.
versus
STATE (GOVT OF NCT OF DELHI) & ORS ..... Respondents
Through: Ms. Prabhsahay Kaur, Standing
Counsel for DDA with Ms. Laavanya
Kaushik and Ms. Akshita Raina,
Advocates.
Mr. Gautam Narayan, ASC for
GNCTD with Mr. Aditya Nair,
Advocate for Foresh Department.
+ W.P.(CRL) 1794/2018
MAHESH ..... Petitioner
Through: Appearance not given.
versus
STATE (GOVT OF NCT OF DELHI) & ORS ..... Respondents
Through: Ms. Prabhsahay Kaur, Standing
Counsel for DDA with Ms. Laavanya
Kaushik and Ms. Akshita Raina,
Advocates.
Mr. Gautam Narayan, ASC for
GNCTD with Mr. Aditya Nair,
Advocate for Foresh Department.
+ W.P.(CRL) 1800/2018
BADLI & ORS ..... Petitioners
Through: Appearance not given.
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA CONT.CAS(C) 846/2018 etc. Page 5 of 8
Signing Date:03.04.2022
14:28
versus
THE STATE GOVT OF NCT OF DELHI & ORS ..... Respondents
Through: Ms. Prabhsahay Kaur, Standing
Counsel for DDA with Ms. Laavanya
Kaushik and Ms. Akshita Raina,
Advocates.
Mr. Gautam Narayan, ASC for
GNCTD with Mr. Aditya Nair,
Advocate for Foresh Department.
+ W.P.(CRL) 2394/2018
PIYUSH GUPTA ..... Petitioners
Through: Appearance not given.
versus
THE STATE ( NCT OF DELHI) & ANR ..... Respondents
Through: Ms. Prabhsahay Kaur, Standing
Counsel for DDA with Ms. Laavanya
Kaushik and Ms. Akshita Raina,
Advocates.
Mr. Gautam Narayan, ASC for
GNCTD with Mr. Aditya Nair,
Advocate for Foresh Department.
+ W.P.(CRL) 2621/2018 & CRL.M.As. 33862/2018 & 31270/2019
SAURABH & ORS ..... Petitioners
Through: Appearance not given.
versus
STATE (GOVT OF NCT OF DELHI) & ANR ..... Respondents
Through: Ms. Prabhsahay Kaur, Standing
Counsel for DDA with Ms. Laavanya
Kaushik and Ms. Akshita Raina,
Signature Not Verified
Digitally Signed By:HARIOM
SINGH KIRMOLIYA CONT.CAS(C) 846/2018 etc. Page 6 of 8
Signing Date:03.04.2022
14:28
Advocates.
Mr. Gautam Narayan, ASC for
GNCTD with Mr. Aditya Nair,
Advocate for Foresh Department.
+ W.P.(CRL) 3376/2018
PRAVEEN KUMAR ..... Petitioner
Through: Appearance not given.
versus
STATE OF NCT OF DELHI & ANR. ..... Respondents
Through: Ms. Prabhsahay Kaur, Standing
Counsel for DDA with Ms. Laavanya
Kaushik and Ms. Akshita Raina,
Advocates.
Mr. Gautam Narayan, ASC for
GNCTD with Mr. Aditya Nair,
Advocate for Foresh Department.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 23.03.2022
1. The orders sheets in these petitions indicate that the contempt stands purged. However, directions have been issued by this Court for the steps to be taken for purging the contempt, and in this regard, various directions have been issued by this Court for planting trees at various locations across Delhi and the same is being closely monitored by this Court.
2. Since the implementation of various orders dated 19.06.2020, 06.07.2020, 22.07.2021, 16.09.2020 etc. is being monitored by Hon'ble Mr. Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA CONT.CAS(C) 846/2018 etc. Page 7 of 8 Signing Date:03.04.2022 14:28 Justice Najmi Waziri. Therefore, this Court deems it appropriate that these matters should be listed before Hon'ble Mr. Justice Najmi Waziri for overlooking the implementation of the various directions with regard to the purging of the contempt.
3. Subject to the orders of Hon'ble the Acting Chief Justice, list the instant petitions before Hon'ble Mr. Justice Najmi Waziri on 07.04.2022.
SUBRAMONIUM PRASAD, J MARCH 23, 2022 S. Zakir Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA CONT.CAS(C) 846/2018 etc. Page 8 of 8 Signing Date:03.04.2022 14:28