Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Sudeep Kumar Meena And Ors vs Uoi And Ors on 28 May, 2019

Author: Alok Sharma

Bench: Alok Sharma

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 10760/2014

                                   Sudeep Kumar Meena And Ors
                                                                                                         ----Petitioner
                                                                          Versus
                                   Uoi And Ors
                                                                                                       ----Respondent

For Petitioner(s) : Mr.Abhijeet Panchariya For Respondent(s) : Mr.Shailesh Prakash Sharma HON'BLE MR. JUSTICE ALOK SHARMA Order 28/05/2019 The matter comes on an application for early listing of the petition. The application is allowed for the reasons stated therein.

Put up on 4.9.2019.

(ALOK SHARMA), J Himanshu Soni /375/35 (Downloaded on 29/06/2019 at 04:33:57 AM) Powered by TCPDF (www.tcpdf.org)