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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Uttar Pradesh - Subsection

Section 98(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(d)the design of each such part maintains stability of each part of the structures referred to in clause (a), clause (b) and clause (c), when erected and to prevent danger, the design shall explicitly take in account -
(i)the relevant conditions and methods of attachment in the operations of stripping, transport, storing and temporary support during erection of such parts; and
(ii)safeguards, such as provision of railings with working platforms and for mounting such railings and platforms easily on the structural steel or prefabricated parts.