Section 8 in The Rajasthan Land Revenue (Duties of Tehsildars and Naib-Tehsildars) Rules, 1958
8. Distribution of work between Tehsildar and Naib-Tehsildar.
- Collectors are expected to arrange that Tehsildars, without relaxing their own control, distribute to their Naib-Tehsildars a proper share in the executive work of the Tehsil: and Commissioners at their inspection of Tehsil should see that this is done.
