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Union of India - Section

Section 64B in The Prevention of Food Adulteration Rules, 1955

64B. Use of Monosodium Glutamate.

- Monosodium Glutamate may be added to foods as per the provisions contained in Appendix C, subject to Good Manufacturing Practice (GMP) level and under proper label declaration as provided in rule 42(S). It shall not to added to any food for use by infant below twelve months and in the following foods:-(List of foods where Mono Sodium Glutamate is not allowed)