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Allahabad High Court

M/S Sita Ram Chawal Udyog Thorugh Its ... vs State Of U.P.Through Its Secy. ... on 21 January, 2010

Bench: Devi Prasad Singh, Devendra Kumar Arora

Court No. - 27

Case :- MISC. BENCH No. - 383 of 2010

Petitioner :- M/S Sita Ram Chawal Udyog Thorugh Its Prop. And Ors.
Respondent :- State Of U.P.Through Its Secy. Institutional Finance Civil
Petitioner Counsel :- Hari Om Singh
Respondent Counsel :- C.S.C.

Hon'ble Devi Prasad Singh,J.

Hon'ble Devendra Kumar Arora,J.

It has been stated that in a leading writ petition affidavits have been exchanged.

List in the week commencing 1.2.2010 along with Writ Petition Nos. 1701 (MB) of 2009, 2072 (MB) of 2009, 3528 (MB) of 2009, 3665 (MB) of 2009,3926 (MB) of 2009, 4117 (MB) of 2009,4133 (MB) of 2009,4694 (MB) of 2009,5172 (MB) of 2009,5173 (MB) of 2009, 6277 (MB) of 2009 and 6281 (MB) of 2009 and other connected writ petitions. Interim order passed in other writ petitions shall be available to the petitioner. Order Date :- 21.1.2010 Madhu