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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(4)(e) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(e)The area of operation of the Water Users Association shall, as far as possible, be within the limits of a village or contiguous villages situated within a taluk so as to ensure administrative viability. In exceptional cases, the Water Users Associations area may be extended to more than one taluk or district.