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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(r) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(r)"lift irrigation" or "lift irrigation scheme" in relation to lift irrigation Water Users' Association means all lift irrigation Schemes, wherein Government permission is required for lilting water, but excluding the lift irrigation schemes on private open wells and bore wells;