Bombay High Court
Mathadi Hamal Va Transport Workers ... vs State Of Maha., Food, Supply And ... on 2 May, 2022
Bench: Sunil B. Shukre, M. S. Jawalkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3943 OF 2021
Mathadi Hamal Va Transport Workers Union, ....PETITIONER
Thr.its General Secretary, Shri Ramanand
Faujdar Yadav
V/S
State Of Maha., Food, Supply And Consumer ....RESPONDENT
Protection Department, Thr. Secretary, Mumbai And Ors SUNIL D. SHUKLA for Petitioner COPY SERVED TO GP FOR R/1 TO 3 for Respondent CORAM : HON'BLE SHRI JUSTICE SUNIL B. SHUKRE & HON'BLE SMT. JUSTICE M. S. JAWALKAR, JJ DATE : 2nd May, 2022 P.C. :
s.o.after summer vacation at the request of AGP.by consent.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 02/05/2022 ::: Downloaded on - 03/05/2022 08:50:36 :::