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[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

State of Andhra Pradesh - Subsection

Section 116(2)(a) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(a)the terms of office of members and staff, their allowances and other conditions of service, summoning and holding of meetings and the conduct of business of the authority and executive committee, powers and functions of the Chairperson, the Metropolitan Commissioner / Vice-Chairperson and any other member;