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[Cites 6, Cited by 0]

Madras High Court

Zee Entertainment Enterprises Limited vs Bharat Sanchar Nigam Limited on 14 June, 2024

Author: P.Velmurugan

Bench: P.Velmurugan

                                                                      Civil Suit (Comm.Div.) No. 67 of 2024



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      Dated : 14.06.2024

                                                          CORAM

                                  THE HONOURABLE MR. JUSTICE P.VELMURUGAN

                                            Civil Suit (Comm.Div.) No. 67 of 2024
                                                            and
                                                O.A.Nos.227 and 228 of 2024


                     Zee Entertainment Enterprises Limited
                     18th Floor, A Wing, Marathon Futurex,
                     N.M.Joshi Marg, Lower Parel,
                     Mumbai 400 013,
                     and also branch office at
                     No.33B, Olympia Platina, 2nd Floor,
                     SIDCO Industries Estate,
                     Chennai – 600 032,
                     Represented by its Power Agent
                     Mr.Akshay Mahadik.                                                    ... Plaintiff

                                                             Vs.

                     1.           Bharat Sanchar Nigam Limited
                                  Bharat Sanchar Bhavan
                                  Harish Chandra Mathur Lane
                                  Janpath, New Delhi – 110 001.

                     2.           Mahanagar Telephone Nigam Ltd.
                                  5th Floor, Mahanagar Door Sanchar Sadan
                                  9, CGO Complex, Lodhi Road,
                                  New Delhi – 110 003.

                     3.           Bharti Airtel Limited

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                                                                        Civil Suit (Comm.Div.) No. 67 of 2024



                                  Bharti Crescent, 1,
                                  Nelson Mandela Road,
                                  Vasanth Kunj, Phase II,
                                  New Delhi – 110 070.

                     4.           Hathway Cable & Datacom Limited
                                  05/806 8th Floor, Windsor
                                  Off. CST Road, Kalina
                                  Santacruz (East)
                                  Mumbai - 400 098.

                     5.           Tata Communication Limited
                                  Vsb, Mahatma Gandhi Road
                                  Fort Mumbai
                                  Maharastra - 400 001.

                     6.           Vodafone India Limited
                                  Suman Tower, Plot No.18
                                  Sector - 11, Gandhinagar
                                  Gujarat 382 011.

                     7.           Idea Cellular Limited
                                  Suman Tower, Plot No.18
                                  Sector 11, Gandhinagar
                                  Gujarat 382 011.

                     8.           Tata Teleservices Ltd.,
                                  10th Floor, Tower 1, Jeevan Bharati
                                  124, Connaught Circus
                                  New Delhi 110 001.

                     9.           GTPL Hathway Ltd
                                  202, 2nd Floor, Sahajanand
                                  Shopping Centre, Opp. Swaminarayan Temple
                                  Shahibaugh, Ahmedabad - 380 004.

                     10.          Tikona Digital Networks Private Limited

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                                                                        Civil Suit (Comm.Div.) No. 67 of 2024



                                  Office 3A, 3rd Floor
                                  LBS Marg, Bhandup (West)
                                  Mumbai - 400 078.

                     11.          BG Broadband India Private Limited
                                  Plot No.54, Marol Industrial Cooperative Area
                                  Off. Andheri Kurla Road
                                  Andheri (East), Mumbai - 400 059.

                     12.          Sify Technologies Limited
                                  2nd Floor, TIDEL Park
                                  No.4, Canal Bank Road
                                  Chennai-600 113.

                     13.          Siti Broadband Services Pvt. Ltd.,
                                  B-10 Lawrence Road, Industrial Area
                                  New Delhi North West
                                  DL 110 033 IN

                     14.          You Broadband and Cable India Limited
                                  2nd and 3rd Floor, IQARA Centre
                                  Near Gujarat Gas Circle
                                  Adajan - Hazaria Road
                                  Surat – 395 009.

                     15.          Asianet Satellite Communications
                                  2A, II Floor, Leela Infopark
                                  Technopark Limited, Kazhakkoottam
                                  Thiruvananthapuram, Kerala 695 581.

                     16.          Date Infosys Limited
                                  Station Road, Durgapura
                                  Jaipur 302 018.

                     17.          Readylink Internet Services Limited
                                  Galazy, Plot No.7, Sakthi Colony
                                  RK Puram, Ganapathy

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                                                                      Civil Suit (Comm.Div.) No. 67 of 2024



                                  Coimbatore - 641 006.

                     18.          Nettlinx Limited
                                  5-9-22 3rd Floor,
                                  My Home Sarovar Plaza
                                  Secretariat Road, Saifabad
                                  Hyderabad - 500 004.

                     19.          City Online Services Limited
                                  701, 7th Floor
                                  Aditya Trade Center, Ameerpet
                                  Hyderabad - 500 038.

                     20.          Pioneer eLabs Limited
                                  Pioneer Towers, 17th Floor
                                  Plot No.16, Survey No.64
                                  Software Unit Layout
                                  APIIK, i-Tech City, Madhapur,
                                  Hyderabad - 500 080.

                     21.          AT& T Global Network Service India Pvt Ltd
                                  13th floor, 1305-06, Mohan Dev House,
                                  13, Tolstoy Marg, New Delhi – 110 001.

                     22.          Southern Online Bio Technologies Limited
                                  Flat No. A3, 3rd floor, office block,
                                  Samrat Complex, Saifabad
                                  Hyderabad 500 004.

                     23.          Reliance Jio Information Limited
                                  9th Floor Maker Chambers IV
                                  222, Nariman Point, Mumbai – 400 021.

                     24.          LimrasEronet Broadband Services Private Limited
                                  Doshi Towers, First Floor
                                  # 156, Poonamalle High Road,
                                  Kilpauk, Chennai 600 010.

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                                                                       Civil Suit (Comm.Div.) No. 67 of 2024




                     25.          RS Broadband Service India Private Limited
                                  Doshi Towers, First Floor,
                                  Old # 156, New # 205,
                                  Poonamalle High Road, Kilpauk,
                                  Chennai 600 010.

                     26.          Spectra ISP Networks Pvt., Ltd.,
                                  Plot No. 21-22, 3rd Floor
                                  Udyog Vihar, Phase IV,
                                  Gurgaon 122 015.

                     27.          EsselShyam Communications Ltd.,
                                  1121, Hemkunt Chambers,
                                  11th Floor, 89 Nehru Place,
                                  New Delhi 110 019.

                     28.          Five Network Solution (I) Ltd.,
                                  22/2, Plot No 275-B, Gurunanak School Compound
                                  Sion (West), Mumbai 400 022, India.

                     29.          Atria Convergence Technologies Limited
                                  No 17 / 68, Chevalier Shivaji Ganesan Street
                                  New Colony, T.Nagar
                                  Chennai – 600 017.

                     30.          Action Lane
                                  No.16, No 1A Kalpana Apartments,
                                  1st Street, Above Padmanaba Nagar Electricity Board,
                                  Adyar, Chennai – 600 020.




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                                                                         Civil Suit (Comm.Div.) No. 67 of 2024




                     31.          Jak Communications Pvt Ltd
                                  No. 4 J Block, Near 6th Avenue,
                                   Anna Nagar East, Chennai – 600 102.

                     32.          C32 Cable Net Pvt., Ltd.,
                                  Old No.284, New No. 204,
                                  Shanmugam Salai,
                                  Royapettah, Chennai - 600 014.

                     33.          Thamizhaga Cable TV Communication Pvt., Ltd.,
                                  No. 9 A/5, Club Road,
                                  Near Mittai Shop,
                                  Chetpet, Chennai - 600 031.                   .. Defendants



                                  Civil Suit has been filed Order VII Rule 1 of Civil Procedure Code,
                     1908 and Order IV Rule 1 of High Court Original Side Rules, 1956 read
                     with Sections 51, 52, 55 and 62 of the Copyright Act, 1957 and the
                     Copyright (Amendment) Act, 2012 and Section 7 of the Commercial
                     Courts Act, 2015 prays for judgment and decree :
                                  a) A permanent injunction restraining the defendants 1 to 29 or any
                     other person or entity from infringing the cinematographic film
                     ''Swatantra Veer Savarkar'' and said Work be directed to block all
                     websites / web pages and future websites (including their prefix and
                     suffix) and those Non-compliant websites mentioned in Schedule – A
                     hosting         contents   that   relate   to   plaintiff'   copyright       protected
                     cinematographic film '' Swatantra Veer Savarkar'' in any manner, thereby
                     restraining the unauthorised copying, transmission, communication or


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                                                                        Civil Suit (Comm.Div.) No. 67 of 2024



                     make available or display or release or show or upload or download or
                     exhibit or play and / or in any manner communicate in and / or through
                     their services immediate of receipt of details of such infringing websites /
                     web pages in writing;


                                  b) A permanent injunction restraining the defendants 30 – 33 or any
                     other person or entity from infringing the cinematographic film
                     'Swatantra Veer Savarkar'' by themselves, their partners / proprietor /
                     Authorised Signatories, heirs, representatives, successors in business,
                     assigns, distributors, agents, servants or anyone claiming through them or
                     under them from infringing the plaintiff copyrighted cinematographic
                     film ''Swatantra Veer Savarkar'' by copying, recording, reproducing or
                     allowing Cam cording or allowing others to transmit, communicate or
                     make available or distributing or duplicating or displaying or releasing or
                     showing or uploading or downloading exhibiting or playing and / or in
                     any manner whatsoever from communicating the cinematographic film
                     ''Swatantra Veer Savarkar'' and said work without a proper license from
                     the plaintiff or in any other manner which would violate / infringe the
                     plaintiff copyrighted cinematographic film ''Swatantra Veer Savarkar''
                     through different mediums including but not limited to CD, DVD, Blu-
                     ray disc, VCD, Cable TV, direct to home services, internet services,
                     multimedia messaging services, pen drives, hard drives, tapes, DAS,
                     satellite, Conditional Access Systems or in any other medium / manner
                     whatsoever ;
                                  c) for costs of the suit.

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                                                                      Civil Suit (Comm.Div.) No. 67 of 2024



                                  For Plaintiff     :     Mr.S.Deepak
                                                          for M/s.P.K Law Firm

                                  For Defendants    :     Ms.Amutha Ganesh for D8

                                                          Mr.P.J.Rishikesh for D3

                                                          No appearance
                                                          for D1, D2, D4 to D7 and D9 to D33


                                                        JUDGMENT

The learned counsel appearing for plaintiff seeks permission of this Court to withdraw the present civil suit and he has also made an endorsement to that effect.

2. In view of the submission and endorsement made by the learned counsel for the plaintiff, this Civil Suit is dismissed as withdrawn.

Consequently, connected applications are closed. There shall be no order as to costs.

14.06.2024 Index: Yes/No Speaking Order : Yes/No Neutral Citation Case : Yes/No ms 8/10 https://www.mhc.tn.gov.in/judis Civil Suit (Comm.Div.) No. 67 of 2024 To The Sub-Assistant Registrar, Original Side, High Court, Madras.

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https://www.mhc.tn.gov.in/judis Civil Suit (Comm.Div.) No. 67 of 2024 P.VELMURUGAN, J ms Civil Suit (Comm.Div.) No. 67 of 2024 14.06.2024 10/10 https://www.mhc.tn.gov.in/judis