Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Bihar - Section Section 13 in Bihar Financial Rules, 1950 13. Delay in the payment of money indisputably due by Government is contrary to all rules and budgetary principles and should be avoided, vide also under Rule 107, Bihar Budget Manual.Section IIIPayments, Drawing of Money from the Treasury
