Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(16) in Gujarat High Court Rules, 1993 (16)Applications under the Guardians and Wards Act, 1990, the Hindu Minority and Guardianship Act. 1956. and other enactments relating to minors or under Clause 17 of the Letters Patent.
