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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(2) in West Bengal Veterinary Practitioners Act, 1960

(2)The Registrar shall also cause to be printed and published in the month of January every year an annual supplement to such list showing [herein the additions, alterations or corrections made in the entries in the register during the preceding year.