Allahabad High Court
Sudhanshu Bhatnagar vs State Of U.P. And 3 Others on 19 July, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 87 Case :- CRIMINAL REVISION No. - 2258 of 2022 Revisionist :- Sudhanshu Bhatnagar Opposite Party :- State Of U.P. And 3 Others Counsel for Revisionist :- Sushil Kumar Tewari,Braham Singh Counsel for Opposite Party :- G.A. Hon'ble Om Prakash Tripathi,J.
Sri Sushil Kumar Tewari, learned counsel for the revisionist wants to not press the present revision as the application under Section 319 Cr.P.C. has been rejected by the Trial Court and it may be dismissed as not pressed.
Accordingly, this criminal revision is dismissed as not pressed.
Order Date :- 19.7.2022 Priya