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Allahabad High Court

Sudhanshu Bhatnagar vs State Of U.P. And 3 Others on 19 July, 2022





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 87
 

 
Case :- CRIMINAL REVISION No. - 2258 of 2022
 

 
Revisionist :- Sudhanshu Bhatnagar
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Revisionist :- Sushil Kumar Tewari,Braham Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Om Prakash Tripathi,J.
 

Sri Sushil Kumar Tewari, learned counsel for the revisionist wants to not press the present revision as the application under Section 319 Cr.P.C. has been rejected by the Trial Court and it may be dismissed as not pressed.

Accordingly, this criminal revision is dismissed as not pressed.

Order Date :- 19.7.2022 Priya