Bombay High Court
Amruta Sonography Clinic Through ... vs Dr. Vaishaili Jadhav And Anr on 26 November, 2018
Author: Mridula Bhatkar
Bench: Mridula Bhatkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 5236 OF 2018
Amruta Sonography Clinic Through Partner Dr ....Petitioner
Pratibha Milind Joshi And Anr.
V/S
Dr. Vaishaili Jadhav And Anr. ....Respondent
Amol A Deshpande For Petitioner A.R.Patil APP for State/Respondent CORAM : MRS. MRIDULA BHATKAR, J DATE : 26th November, 2018 P.C. :
Not on board. Taken on production board, by way of praecipe. Stand over to 10/12/2018.
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