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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2) in The U.P. Stamp Act, 2008

(2)The rules made under sub-section (1) may, among other matters, provide for regulating -
(a)the description of stamps which may be used in the case of each kind of instrument,
(b)the numbers of stamps which may be used in the case of instruments stamped with impressed stamps.