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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Odisha - Subsection

Section 63(5) in The Orissa Factories Rules, 1950

(5)For persons whose work involves contact with any injurious or noxious substage there shall be at least one tap for every fifteen persons and for persons whose work does not involve such contact the number of taps shall be as follows :
Number of workers   Number of taps
Up to 20 1
  21 to 35 2
  36 to 50 3
  51 to 150 4
  151 to 200 5
Exceeding 200 but not exceeding 500 5 plus one tap for every 50 or fraction of 50.
Exceeding 500 11 plus ore tap for every 100 or fraction of 100.