Himachal Pradesh High Court
Krishan Kumar & Ors vs . Med Ram & Ors. on 30 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Krishan Kumar & Ors Vs. Med Ram & Ors.
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RSA No. 607 of 2008 30.06.2023 Present: Ms. Anuja Mehta, Advocate vice r. Arvind Sharma, Advocate, for the appellants Mr. Surender Verma, Advocate, for the respondents.
Learned counsel for the respondent submits that appellants No. 3,17,18,22,23 and 26 have died. Learned counsel for the appellant seeks time to obtain instructions qua consequential steps in that regard.
As prayed for, list on 19.07.2023.
Jyotsna Rewal Dua
June 30, 2023 Judge
Gaurav
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