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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Krishan Kumar & Ors vs . Med Ram & Ors. on 30 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Krishan Kumar & Ors Vs. Med Ram & Ors.

.

RSA No. 607 of 2008 30.06.2023 Present: Ms. Anuja Mehta, Advocate vice r. Arvind Sharma, Advocate, for the appellants Mr. Surender Verma, Advocate, for the respondents.

Learned counsel for the respondent submits that appellants No. 3,17,18,22,23 and 26 have died. Learned counsel for the appellant seeks time to obtain instructions qua consequential steps in that regard.

As prayed for, list on 19.07.2023.




                                                   Jyotsna Rewal Dua
          June 30, 2023                                  Judge




             Gaurav






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