Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1) in DELHI COMMON EFFLUENT TREATMENT PLANTS ACT, 2000

(1)“appellate authority” means the authority referred to in sub-clause