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[Cites 0, Cited by 0] [Section 390(6)] [Section 390] [Entire Act]

Union of India - Subsection

Section 390(6)(a) in The Income Tax Act, 2025

(a)giving credit of tax deducted or collected or paid to a person referred to in sub-section (5) and also a person other than the person referred to in the said sub-section;