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Delhi High Court - Orders

Piyush Agrawal vs Velbiom Probiotics Pvt. Ltd. & Anr on 16 April, 2026

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~18
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 599/2025 & I.A. 14583/2025
                                    PIYUSH AGRAWAL                                                                         .....Plaintiff
                                                                  Through: Ms. Anumita Verma and Ms. Megha
                                                                  Bharti, Advocates.

                                                                  versus

                                    VELBIOM PROBIOTICS PVT. LTD. & ANR.          .....Defendants
                                                 Through: Mr. Rajshekhar Rao, Senior Advocate
                                                 with Mr. Achal Shekhar, Mr. Akash Nair and Mr.
                                                 Ishant Garg, Advocate.

                                    CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                                  ORDER

% 16.04.2026 At joint request of learned counsel for the Plaintiff and learned Senior Counsel for the Defendants, list on 15.05.2026.

JYOTI SINGH, J APRIL 16, 2026/VP This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/04/2026 at 22:30:57