Delhi High Court - Orders
Piyush Agrawal vs Velbiom Probiotics Pvt. Ltd. & Anr on 16 April, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 599/2025 & I.A. 14583/2025
PIYUSH AGRAWAL .....Plaintiff
Through: Ms. Anumita Verma and Ms. Megha
Bharti, Advocates.
versus
VELBIOM PROBIOTICS PVT. LTD. & ANR. .....Defendants
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Achal Shekhar, Mr. Akash Nair and Mr.
Ishant Garg, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 16.04.2026 At joint request of learned counsel for the Plaintiff and learned Senior Counsel for the Defendants, list on 15.05.2026.
JYOTI SINGH, J APRIL 16, 2026/VP This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/04/2026 at 22:30:57